Dusmanta Kumar Mohanty vs Jayasmita Swain @ Mohanty
2023 Latest Caselaw 13038 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  MATA No. 297 of 2023
                           Dusmanta Kumar Mohanty                    ....              Appellant

                                                         Mr. Bikram Keshari Raj, Advocate
                                                         -versus-

                           Jayasmita Swain @ Mohanty                 ....          Respondent



                                      CORAM:
                                                 JUSTICE ARINDAM SINHA
                                                 JUSTICE SIBO SANKAR MISHRA
                                                         ORDER

          Order No.                                     18.10.2023
           2.                1.      Mr. Raj, learned advocate appears on behalf of appellant-

husband. He submits, impugned is judgment dated 25th April, 2023. Thereby the family Court dismissed the civil proceeding of his client for dissolution of marriage. His client is aggrieved.

2. We find Stamp Reporter has amended the report to show the appeal was filed in time. As such, appellant will put in requisites for issuance of notice of appeal. Lower Court record be called for.

3. List on 21st November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge SignatureSksNot Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 18-Oct-2023 19:00:37