Amulya Paruani vs Kishori Bagh And Others
2023 Latest Caselaw 13034 Ori

                                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           S.A. No.50 of 1986

                                        Amulya Paruani                                     Appellant
                                                                   Mr. B.Das, Advocate appearing on
                                                                              behalf of Mr. N.C. Pati
                                                                  -versus-
                                        Kishori Bagh and others             ....          Respondents
                                                                                               None
                                                            CORAM:
                                                   MR. JUSTICE A.C. BEHERA

                                                                   ORDER

Order No. 18.10.2023

10. 1. This matter is taken up through Hybrid Arrangement (Virtual /Physical Mode).

2. Hearing is concluded and judgment is reserved.

( A.C. Behera ) Judge Jagabandhu

Signature Not Verified Digitally Signed Signed by: JAGABANDHU BEHERA Designation: Secretary-in-Charge Reason: Authentication Location: OHC, CUTTACK Date: 20-Oct-2023 11:38:16