Barun Kumar Panda vs Minakhi Sadangi
2023 Latest Caselaw 13005 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK

                                   MATA No.88 of 2022

            Barun Kumar Panda                        ....            Appellant

                                                      Mr. B. Rout, Advocate
                                        -versus-

            Minakhi Sadangi                          ....         Respondent


                    CORAM:
                                  JUSTICE ARINDAM SINHA
                                  JUSTICE SIBO SANKAR MISHRA
                                         ORDER

18.10.2023 Order No.

04. 1. Mr. Rout, learned advocate appears on behalf of appellant-

husband. He submits, his client is aggrieved by judgment dated 19th

February, 2022, by which the family Court erroneously directed

judicial separation instead of dissolving marriage. The appeal was

filed in time. Inspite of his client taking steps for service, the AD card

did not come back. In the meantime and after the appeal was filed on

4th May, 2022, respondent-wife launched false complaint on 28th

August, 2022 in the local police station. He files memo saying so and

disclosing his client's complaint also dated 28th August, 2022 with the

police. He submits, the appeal be heard as respondent has avoided

service.

// 2 //

2. On 24th August, 2023, there was direction by coordinate Bench

for the Registry to obtain postal tracking report on the service.

Registry says it could not obtain the tracking report.

3. Petitioner is required to put in fresh requisites for issuance of

notice by registered/speed post with AD. Registry will obtain track

report from postal authority regarding tracking the postal article

without waiting for the AD card to be returned. Lower Court record be

called for.

4. Appellant has liberty to produce this order before the local

police station, for their information.

5. List on 21st November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge Jyoti

Signature Not Verified Digitally Signed Signed by: JYOTIPRAVA BHOL Reason: Authentication Location: HIGH COURT OF ORISSA Date: 19-Oct-2023 10:55:46