Jitendra Tripathy vs Susmita Tripathy And Another
2023 Latest Caselaw 12819 Ori

Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 17-Oct-2023 11:21:05



                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 RPFAM No.334 of 2023
                                Jitendra Tripathy                    ....                Petitioner
                                                               Mr. Gopal Krushna Mohanty, Advocate
                                                              -versus-
                                Susmita Tripathy and another                  ....    Opp. Parties

                                           CORAM:
                                           JUSTICE K.R. MOHAPATRA
                                                        ORDER

           Order No.                                   16.10.2023
              1.           1.        This matter is taken up through Hybrid mode.
                           2.        Issue notice.

3. Requisites for issuance of notice to Opposite Parties by registered post with AD shall be filed by 18th October, 2023.

4. Put up this matter on 12th December, 2023 enclosing tracking report of the Postal Department.

(K.R. Mohapatra) Judge

2. IA No.414 of 2023

1. Issue notice as above.

2. As an interim measure, it is directed that in the event Petitioner goes on paying Rs.15,000/- (rupees fifteen thousand only) per month to the Opposite Party Nos.1 and 2 towards their maintenance, no coercive measure shall be taken against him pursuant to judgment dated 19th July, 2023 passed by learned Judge, Family Court, Berhampur in Criminal Proceeding No.121 of 2019 till the next date.

Issue urgent certified copy of the order on proper application.

s.s.satapathy (K.R. Mohapatra) Judge