State Of Odisha vs Pitabash Khatua And
2023 Latest Caselaw 12817 Ori

             IN THE HIGH COURT OF ORISSA AT CUTTACK

                                        L.A.A. No.99 of 2013

                 State of Odisha                                   ....   Appellant

                                                 Mr. N. Pratap,
                                                 Additional Standing Counsel

                                                        -versus-
                 Pitabash Khatua and                               .... Respondents
                 others

                                                 Mr. M.K. Panda,
                                                 Advocate

                  CORAM: JUSTICE SANJAY KUMAR MISHRA
                                                        ORDER

Order No. 16.10.2023

17. This matter is taken up through hybrid mode.

2. Heard learned Counsel for the Parties.

3. Hearing is concluded

4. Judgment is reserved.

(S. K. Mishra) Judge Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR PRADHAN Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 17-Oct-2023 11:23:27