Harapriya Panda vs State Of Odisha & Others
2023 Latest Caselaw 12813 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    W.P.(C) No. 21728 of 2023

               Harapriya Panda                                    ....                   Petitioner
                                                                                 Mr. N. Jena, Adv.
                                                             -Versus -
               State of Odisha & Others                          ....                  Opp. Parties
                                                                           Addl. Standing Counsel

                                      CORAM:
                                        JUSTICE SASHIKANTA MISHRA

                                                              ORDER

16.10.2023

I.A. No. 16378 of 2023

Order No. 1. This matter is taken up through hybrid mode.

4.

2. The prayer for modification is allowed.

3. The judgment dated 26.09.2023 is modified to the extent that instead of the figure '5' occurring in 2nd line of paragraph-12, the figure '8' be indicated.

4. I.A. is disposed of.

(Sashikanta Mishra) Judge

A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa, Cuttack