Raghunath Prasad Das vs Sulochana Dei
2023 Latest Caselaw 12809 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  R.S.A. NO.234 OF 2023
                                   Raghunath Prasad Das              ....           Appellant.
                                                                   Mr. A.K. Mishra, Advocate
                                                          -versus-
                                   Sulochana Dei                     ....          Respondent
                                                                                 --------------
                                           CORAM:
                                           MR. JUSTICE D.DASH

                                                                 ORDER

16.10.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (physical / virtual) mode.

2. Heard learned Counsel for the Appellant.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication Location: OHC Date: 18-Oct-2023 16:04:36