Babuli @ Jhadeswar Jena vs Upendra Nath Beshra
2023 Latest Caselaw 12808 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  R.S.A. NO.349 OF 2016
                                   Babuli @ Jhadeswar Jena          ....           Appellant.
                                                                    Mr. P.C. Jena, Advocate
                                                           -versus-
                                   Upendra Nath Beshra              ....         Respondents.
                                                                                --------------
                                            CORAM:
                                            MR. JUSTICE D.DASH

                                                                 ORDER

16.10.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (physical / virtual) mode.

2. Heard learned Counsel for the Appellants.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication Location: OHC Date: 18-Oct-2023 16:04:36