Satyanarayan Urmal vs Srimati Tanty & Anothers
2023 Latest Caselaw 12807 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       RSA NO. 383 OF 2016
                                   Satyanarayan Urmal                      ....           Appellant
                                                                           Mr.S.K.Sahoo, Advocate
                                                                -versus-
                                   Srimati Tanty & Anothers                ....          Respondents
                                                                                           ---------
                                             CORAM:
                                             MR. JUSTICE D.DASH
                                                               ORDER

Order No. 16.10.2023

02. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Upon hearing learned Counsel for the Appellant in the matter of hearing on admission of this Appeal.

3. Hearing being concluded.

Judgment is reserved.

(D. Dash), Judge.

Narayan

Signature Not Verified Digitally Signed Signed by: NARAYAN HO Designation: Peresonal Assistant Reason: Authentication Location: OHC Date: 18-Oct-2023 16:04:37