Citation : 2023 Latest Caselaw 12755 Ori
Judgement Date : 13 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
MATA No.287 of 2023
S. Bhakti Swarupa .... Appellant
Mr. S. Chakravarty, Advocate
-versus-
Sudip Mishra .... Respondent
CORAM:
JUSTICE ARINDAM SINHA
JUSTICE SANJAY KUMAR MISHRA
ORDER
13.10.2023 Order No.
02. 1. Mr. Chakravarty, learned advocate appears on behalf of appellant-wife. He submits, impugned is judgment dated 20th May, 2023 of the family Court, dissolving the marriage. His client being aggrieved has preferred the appeal in time.
2. Appellant will put in requisites for issuance of notice of appeal. Lower Court record be called for.
3. List the appeal for hearing on 16th November, 2023.
(Arindam Sinha) Judge
(S.K. Mishra) Judge Signature Not Verified Digitally Signed Signed by: JYOTIPRAVA Jyoti BHOL Reason: Authentication Location: HIGH COURT OF ORISSA Date: 13-Oct-2023 18:02:21
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