Laxmidhara Badek vs State Of Odisha
2023 Latest Caselaw 12753 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                         JCRLA No.83 of 2011
                          Laxmidhara Badek            ....                       Appellant
                                                                           Mr. J.R. Dash,
                                                                                Advocate
                                                       -versus-

                          State of Odisha                     ....             Respondent
                                                                   Mr. S.K. Nayak, AGA
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

13.10.2023 Order No.

05. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mr. J.R. Dash, learned counsel for the appellant and Mr. S.K. Nayak, learned Additional Government Advocate.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 14-Oct-2023 11:04:54