Principal Commissioner Of vs Mamata Mohapatra
2023 Latest Caselaw 12438 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                           ITA No. 67 of 2022

                 Principal Commissioner of                       .....                                   Appellant
                 Income Tax-1, Bhubaneswar
                                                                       Mr. T.K. Satapathy, Sr. SC (Income Tax)
                                                                 Vs.
                 Mamata Mohapatra                                .....                                 Respondent
                                                                                      Mr. R.P. Kar, Sr. Advocate
                                        CORAM:
                                           ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                           MR. JUSTICE MURAHARI SRI RAMAN

                                                                         ORDER

11.10.2023

Order No. This matter is taken up through hybrid mode.

2. Heard learned counsel for both the parties.

3. It is contended by learned counsel for both the parties that this matter is analogues to ITA No. 64 of 2022, which has been dismissed today (11.10.2023).

4. Therefore, in view of the reasons assigned in the judgment dated 11.10.2023 passed in ITA No. 64 of 2022, this appeal stands dismissed.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

SignatureArun Not Verified Digitally Signed (M.S. RAMAN) Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary JUDGE Reason: Authentication Location: High Court of Orissa Date: 16-Oct-2023 17:18:30