Citation : 2023 Latest Caselaw 12437 Ori
Judgement Date : 11 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
ITA No. 65 of 2022
Principal Commissioner of ..... Appellant
Income Tax-1, Bhubaneswar
Mr. T.K. Satapathy, Sr. SC (Income Tax)
Vs.
Sekhar Kumar Mohapatra ..... Respondent
Mr. R.P. Kar, Sr. Advocate
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
11.10.2023
Order No. This matter is taken up through hybrid mode.
2. Heard learned counsel for both the parties.
3. It is contended by learned counsel for both the parties that this matter is analogues to ITA No. 64 of 2022, which has been dismissed today (11.10.2023).
4. Therefore, in view of the reasons assigned in the judgment dated 11.10.2023 passed in ITA No. 64 of 2022, this appeal stands dismissed.
(DR. B.R. SARANGI) ACTING CHIEF JUSTICE
SignatureArun Not Verified Digitally Signed (M.S. RAMAN) Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary JUDGE Reason: Authentication Location: High Court of Orissa Date: 16-Oct-2023 17:18:30
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