Sri Sadasiba Puty vs Sima Senapati
2023 Latest Caselaw 12263 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                  MATA No. 327 of 2023

                           Sri Sadasiba Puty                         ....             Appellant

                                                                    Ms. Sujata Jena, Advocate
                                                         -versus-

                           Sima Senapati                             ....           Respondent



                                      CORAM:
                                                  JUSTICE ARINDAM SINHA
                                                  JUSTICE SIBO SANKAR MISHRA
                                                         ORDER

          Order No.                                     09.10.2023
           01.               1.      Ms. Jena, learned advocate appears on behalf of appellant and

submits, her client is aggrieved by judgment dated 23rd August, 2023 of the Family Court. Thereby the petition for dissolution of marriage was rejected. The appeal has been presented in time.

2. Appellant will put in requisites for issuance of notice of appeal. Call for the lower Court record (LCR).

3. List on 8th November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Judge SignatureSksNot Verified Digitally Signed Signed by: SISIR KUMAR SETHI Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 10-Oct-2023 10:54:23