The Workmen And Others vs State Of Odisha And Others
2023 Latest Caselaw 12244 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  W.P (C) No. 16443 of 2009

               The Workmen and others                       .....                                Petitioners
                                                                                        Mr. P.K. Das, Adv.
                                                            Vs.
               State of Odisha and others                   .....                           Opposite Parties
                                                                       Mr. S.P. Mishra, Sr. Adv. along with
                                                                                    Mr. S.P. Sarangi, Adv.
                                                                       Mr. Subir Palit, Sr. Adv. along with
                                                                            Mr. N. Singh, Adv.[Intervenor]
                                CORAM:
                                    ACTING CHIEF JUSTICE DR. B.R. SARANGI
                                    MR. JUSTICE MURAHARI SRI RAMAN

                                                                   ORDER

09.10.2023 Order No. This matter is taken up by hybrid mode.

2. Heard Mr. S.P. Das-1, learned counsel appearing for the petitioners; Mr. S.P. Mishra, learned Senior Counsel appearing along with Mr. S.P. Sarangi, learned counsel for the opposite party; and Mr. S. Palit, learned Senior Counsel appearing along with Mr. N. Singh, learned counsel for the intervenors.

3. Hearing is concluded and judgment reserved.

               Ashok                                                        (DR. B.R. SARANGI)
                                                                          ACTING CHIEF JUSTICE




                                                                                (M.S. RAMAN)
                                                                                   JUDGE




Signature Not Verified
Digitally Signed

Signed by: ASHOK KUMAR JAGADEB MOHAPATRA Designation: Personal Assistant Reason: Authentication Location: HIGH COURT OF ORISSA Date: 09-Oct-2023 17:49:33