Ranjan Kumar Das vs Ojaswini Das
2023 Latest Caselaw 12140 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  MATA No.289 of 2023
                                                  (Through Hybrid mode)


                        Ranjan Kumar Das                          ....                          Appellant
                                                                            Mr. S. P. Dash, Advocate
                                                            -versus-
                        Ojaswini Das                              ....                         Respondent

                        CORAM:
                                          JUSTICE ARINDAM SINHA
                                          JUSTICE SIBO SANKAR MISHRA
                                                         ORDER

06.10.2023 Order No.

02. 1. Mr. Dash, learned advocate appears on behalf of appellant

(husband). He submits, the appeal was presented in time against judgment

dated 2nd August, 2023 rejecting his client's case for dissolution of

marriage.

2. Appellant will put in requisites for issuance of notice of appeal.

Lower Court records (LCR) be called for.

3. List on 7th November, 2023.

( Arindam Sinha ) Judge

( S. S. Mishra ) Signature Not Verified Judge Digitally Signed Prasant Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 06-Oct-2023 16:00:29