Priyabrata Rout vs Adyasha Biswal
2023 Latest Caselaw 12136 Ori

                                    IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                    MATA No. 311 of 2023

                             Priyabrata Rout                           ....             Appellant

                                                                       Mr. A.K. Nath, Advocate
                                                           -versus-

                             Adyasha Biswal                            ....       Opposite Party



                                        CORAM:
                                                    JUSTICE ARINDAM SINHA
                                                    JUSTICE SIBO SANKAR MISHRA
                                                           ORDER

           Order No.                                      06.10.2023
            02.                1.      Mr. Nath, learned advocate appears on behalf of appellant-

husband. He submits, by impugned judgment dated 1st September, 2023 his client's case for dissolution of marriage was rejected. Being aggrieved he had preferred appeal. The appeal was presented in time.

2. Appellant will put in requisites for issuance of notice of appeal.

Call for the lower Court record (LCR).

3. List on 9th November, 2023.

(Arindam Sinha) Judge

(S.S. Mishra) Signature Not Verified Judge Digitally Signed Signed by: SISIR KUMAR SETHI Sks Designation: PERSONAL ASSISTANT Reason: Authentication Location: ORISSA HIGH COURT Date: 06-Oct-2023 15:02:05