Subal Barman vs State Of Odisha & Ors
2023 Latest Caselaw 12135 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                 W.P.(C) No.24678 of 2020

                                  Subal Barman                         ....          Petitioner
                                                              Mr. Rajib Lochan Pattnaik, Adv.
                                                            -versus-
                                  State of Odisha & Ors.              .... Opposite Parties
                                                                 Mr. Gyanaranjan Mohapatra,
                                                                                      ASC

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                          ORDER
             No.                                           06.10.2023
                08.               1.      This   matter    is taken up      through     hybrid

                                  arrangement.

2. Heard learned counsel for the Parties.

3. Hearing is concluded. Judgment/order is reserved.

(Dr. S.K. Panigrahi) Judge

Ayaskanta

Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa