Muralidhar Parida vs Board Of Secondary Education
2023 Latest Caselaw 12122 Ori

                                        IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                     R.S.A. No. 312 of 2012

                                   Muralidhar Parida                     ....         Appellant(s)
                                                                               Mr.P.R.Barik,Adv.
                                                              -versus-

                                   Board of Secondary Education,         ....          Respondent(s)
                                   Odisha

                                                                               Mr.B.Dash,Adv.
                                            CORAM:
                                            JUSTICE ANANDA CHANDRA BEHERA
                                                         ORDER

             Order No.                                  06.10.2023
                  15.              1.     This matter is taken up through hybrid arrangement

(virtual/physical) mode.

2. Heard Mr. P.R.Barik, learned counsel for the Appellant and Mr. B.Dash, learned counsel for the Respondent.

3. Hearing being concluded; Judgment is reserved.

(A.C. Behera) Judge Utkalika

Signature Not Verified Digitally Signed

Designation: Junior Stenographer Reason: Authentication Location: High Court of Orissa Date: 06-Oct-2023 17:48:41