Adhikari Pradhan vs Rahasa Padhan & Others
2023 Latest Caselaw 12120 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           R.S.A. No.66 of 2023
                      Adhikari Pradhan                         ....                  Appellant
                                                               Mr. Jashobanta Dash, Advocate


                                                        -versus-
                      Rahasa Padhan & Others                   ....                  Respondent




                                   CORAM:
                                   MR. JUSTICE D.DASH
                                                   ORDER

06.10.2023 Order No.

01. 1. This matter is taken up through hybrid arrangement (virtual/physical mode).

2. Heard Mr. J. Dash, learned counsel for the Appellant on the question of admission of this Appeal.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

Signature Not Verified Digitally Signed Signed by: HIMANSU SEKHAR DASH Reason: Authentication Location: OHC Date: 10-Oct-2023 12:00:25