S.K. Majbul vs Parbeen Bibi
2023 Latest Caselaw 12118 Ori

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                   CRLREV No.392 of 2023

                                  S.K. Majbul                          ....       Petitioner(s)
                                                               Mr. Sukanta Kumar Nayak, Adv.
                                                                 Miss Truptimayee Dash, Adv.
                                                           -versus-
                                  Parbeen Bibi                         .... Opposite Party(s)


                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI
                                                           ORDER

Order 06.10.2023 No.

01. 1. This matter is taken up through hybrid

arrangement.

2. The Petitioner has filed this Criminal Revision

challenging the judgment dated 22.04.2023 passed by the

learned Additional Sessions Judge, Rairangpur in

Criminal Appeal No.04/2022.

3. Heard Miss Truptimayee Dash, learned counsel

for the Petitioner, who vehemently argues the matter.

4. Admit.

5. Issue notice to the Opposite Party by Registered

Post with A.D./Speed Post making it returnable by 1st

November, 2023. Requisites shall be filed within three Signature Not Verified working days hence.

Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa

Date: 06-Oct-2023 18:24:40 P.T.O // 2 //

6. List this matter on 2nd November, 2023.

7. Learned counsel for the Petitioner is directed to

cure the defects pointed out by the Stamp Reporter.

(Dr. S.K. Panigrahi) Judge

Ayaskanta

Signature Not Verified Digitally Signed Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa