Satya Narayan Kansari vs State Of Odisha
2023 Latest Caselaw 12077 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                          JCRLA No.60 of 2012
                          Satya Narayan Kansari        ....                        Appellant
                                                                           Mrs. C. Kasturi,
                                                                                 Advocate
                                                       -versus-

                          State of Odisha                      ....             Respondent
                                                                            Mr. G.N. Rout,
                                                                                   A.S.C.
                                    CORAM:
                                    MR. JUSTICE D.DASH
                                    MR. JUSTICE G.SATAPATHY
                                                       ORDER

05.10.2023 Order No.

04. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Mrs. C. Kasturi, learned counsel for the appellant and Mr. G.N. Rout, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge kishore

Signature Not Verified Digitally Signed Signed by: KISHORE KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 05-Oct-2023 14:01:03