Chandan Pradhan vs Aswathy S.
2023 Latest Caselaw 12074 Ori

Citation : 2023 Latest Caselaw 12074 Ori
Judgement Date : 5 October, 2023

Orissa High Court

Chandan Pradhan vs Aswathy S. on 5 October, 2023

                                       IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                CONTC No.7085 of 2023

                                  Chandan Pradhan                        ....        Petitioner(s)
                                                                   Mr. Satyabrata Mohanty, Adv.
                                                               -versus-
                                  Aswathy S., IAS                     .... Opposite Party(s)
                                                                    Mr. Dhananjaya Mund, Adv.

                                           CORAM:
                                           DR. JUSTICE S.K. PANIGRAHI

             Order                                         ORDER
             No.                                          05.10.2023
                01.               1.      This   matter   is     taken     up     through     hybrid

                                  arrangement.

                                  2.      Learned      counsel           for       the      Opposite

Party/Contemnor is granted one month time to comply

with the judgment dated 29.09.2022 passed in W.P.(C)

No.9243 of 2018 and order dated 16.05.2023 passed in

Review Petition No.309 of 2022, failing which, the

Opposite Party/Contemnor shall be present personally

through virtual mode.

3. List this matter on 15th November, 2023.

(Dr. S.K. Panigrahi) Signature Not Verified Judge Digitally Signed Ayaskanta Signed by: AYASKANTA JENA Designation: Personal Assistant Reason: Authentication Location: High Court of Orissa Date: 06-Oct-2023 17:33:08