Citation : 2023 Latest Caselaw 11973 Ori
Judgement Date : 4 October, 2023
IN THE HIGH COURT OF ORISSA AT CUTTACK
W.A. No.1758 of 2023
State of Odisha & Others ..... Appellants
Mr.Rabi Narayan Mishra, AGA
Vs.
Chinmaya Dash and Others ..... Respondents
Mr. Jajati Keshari Khuntia, Advocate
CORAM:
ACTING CHIEF JUSTICE DR. B.R. SARANGI
MR. JUSTICE MURAHARI SRI RAMAN
ORDER
04.10.2023 Order No. This matter is taken up through hybrid mode.
2. It is contended by learned counsel for the parties that the case of the Appellants is covered by the judgment of this Court in the case of State of Odisha & Others v. Bindusagar Samantaray; (W.A. No.810 of 2021) and batch, disposed of on 25.09.2023.
3. In view of the above submission, the writ appeal stands disposed of in terms of the judgment of this Court in the case of State of Odisha & Others v. Bindusagar Samantaray; (W.A. No.810 of 2021) and batch, disposed of on 25.09.2023.
(DR. B.R. SARANGI) ACTING CHIEF JUSTICE
Aswini (M.S. RAMAN) JUDGE Signature Not Verified Digitally Signed Signed by: ASWINI KUMAR SETHY Designation: PA(SECRETARY-IN-CHARGE) Reason: Authentication Location: ORISSA HIGH COURT, CUTTACK Date: 05-Oct-2023 13:44:55
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