Bharat Behera & Others vs State Of Odisha & Others
2023 Latest Caselaw 11914 Ori

                          IN THE HIGH COURT OF ORISSA AT CUTTACK
                                             W.P.(C) No.329 of 2012

          Bharat Behera & Others                       .....                               Petitioners

                                                                Mr. Subir Palit, Sr. Advocate along
                                                                     with Mr. A. Mishra, Advocate
                                                       Vs.
          State of Odisha & Others                     .....                        Opposite Parties
                                                                             Mr. A.K. Mishra, AGA
                             CORAM:
                                DR. JUSTICE B.R. SARANGI
                                MR. JUSTICE MURAHARI SRI RAMAN

                                                              ORDER

03.10.2023 Order No. This matter is taken up through hybrid mode.

30.

2. Mr. A.K. Mishra, learned Additional Government Advocate seeks time to examine the judgments filed by Mr. Subir Palit, learned Senior Counsel appearing for the Petitioners and if necessary, he will file contrary judgment.

3. Put up this matter after two weeks.

4. Interim order passed earlier shall continue till the next date.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) JUDGE Laxmikant

Signature Not Verified Digitally Signed Signed by: LAXMIKANT MOHAPATRA Designation: Junior Stenographer Reason: Authentication Location: HIGH COURT OF ORISSA, CUTTACK Date: 03-Oct-2023 14:54:44