Surjit Kuamr Dhal vs State Of Odisha .... Opp.Party
2023 Latest Caselaw 15362 Ori

Orissa High Court

Surjit Kuamr Dhal vs State Of Odisha .... Opp.Party on 30 November, 2023

Author: Sashikanta Mishra

Bench: Sashikanta Mishra

                         IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       ABLAPL No. 13808 of 2023


              Surjit Kuamr Dhal                                          ....         Petitioner
                                                                  Mr. D. Nayak, Sr. Adv. with
                                                                         Ms. B. Mishra, Adv.
                                                        - Versus -
              State of Odisha                                             ....        Opp.Party
                                                                          Mr. J. Katikia, AGA
                                                                 Mr. A.K. Budhia, Adv. for the
                                                                                   informant

                               CORAM:
                                 JUSTICE SASHIKANTA MISHRA

                                                      ORDER

30.11.2023

Order No. 1. This matter is taken up through hybrid mode.

02.

2. Hearing concluded. Judgment reserved.

3. Parties may file their written note of arguments and memo of citations, if any, within a week.

4. Interim order shall continue till the pronouncement of judgment.

(Sashikanta Mishra) Judge A.K. Rana

Designation: Personal Assistant

Date: 01-Dec-2023 11:46:48