Reetanjali Sahu vs The Minister
2023 Latest Caselaw 15249 Ori

Orissa High Court

Reetanjali Sahu vs The Minister on 29 November, 2023

Bench: D.Dash, G.Satapathy

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                             W.P.(C) No.25751 of 2020
      Reetanjali Sahu              ...                                Petitioner
                                                  Dr. K.N. Tripathy, Advocate
                                       -versus-

      The Minister, Law, Odisha    ...                        Opposite Parties
      and others                                         Mr. S.N. Das, ASC
                                                     Ms. P. Naidu, Advocate
                                                            (OPNos.3 and 5)
                                              Mr. S.K. Choudhury, Advocate
                                                                   (OPNo.7)
                                                  Mr. T.K. Mishra, Advocate
                                                                   (OPNo.8)
                             W.P.(C) No.17479 of 2021
      Radha Krishna Lalita         ...                                Petitioner
      Temple                                      Dr. K.N. Tripathy, Advocate
                                       -versus-

      State of Odisha and others   ...                         Opposite Parties
                                                          Mr. S.N. Das, ASC
                                                      Ms. P. Naidu, Advocate
                                                             (OPNos.2 and 3)
                    CORAM:
                    MR. JUSTICE D.DASH
                    MR. JUSTICE G.SATAPATHY
                                     ORDER

29.11.2023

& Order No. W.P.(C) No.17479 of 2021

11. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Dr. K.N. Tripathy, learned counsel for the Petitioner, Mr. S.N. Das, learned Additional State Counsel, Ms. P. Naidu, learned counsel for Opposite Party Nos.3 and 5, Mr. S.K.

// 2 //

Choudhury, learned counsel for Opposite Party No.7 and Mr. T.K. Mishra, learned counsel for Opposite Party No.8.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge

Kishore/Subhasmita

Location: High Court of Orissa