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Prasant Nayak vs Sulochana Nayak And Another .... Opp. ...
2023 Latest Caselaw 15183 Ori

Citation : 2023 Latest Caselaw 15183 Ori
Judgement Date : 28 November, 2023

Orissa High Court

Prasant Nayak vs Sulochana Nayak And Another .... Opp. ... on 28 November, 2023

Author: K.R. Mohapatra

Bench: K.R. Mohapatra

Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 29-Nov-2023 21:26:15



                                   IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                  RPFAM No.287 of 2023
                                Prasant Nayak                               ....        Petitioner
                                                                  Mr. Biswajit Kanungo, Advocate
                                                           -versus-
                                Sulochana Nayak and another                 ....    Opp. Parties

                                           CORAM:
                                           JUSTICE K.R. MOHAPATRA
                                                    ORDER
             Order No.                             28.11.2023
                         IA No.435 of 2023
                  2.       1.        This matter is taken up through Hybrid mode.

2. This is an application for correction of name of the Petitioner in the judgment of learned Family Court, Khurda in Criminal Petition No.287 of 2012.

3. Prayer made in the IA is misconceived.

4. Accordingly, the IA stands rejected.

(K.R. Mohapatra) Judge

s.s.satapathy

 
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