Abhimanyu Jena vs National Aluminium Company ...
2023 Latest Caselaw 14621 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                    W.P.(C) No.7325 of 2012


                  Abhimanyu Jena                                    ...             Petitioner
                                                                    Mr. S. Mallik, Advocate
                                            -versus-
                  National Aluminium Company Limited ...          Opposite Parties
                  and Others
                                              Mr. Manoj Mishra, Senior Advocate
                                       assisted by Mr. Tanmay Mishra, Advocate
                  CORAM:
                  ACTING CHIEF JUSTICE DR. B.R. SARANGI
                  MR. JUSTICE MURAHARI SRI RAMAN
                                                        ORDER

Order No. 14.11.2023

13. 1. Heard Mr. S. Mallik, learned counsel appearing for the petitioner and Mr. Manoj Mishra, learned Senior Advocate for the Opposite Parties.

2. Hearing concluded. Judgment is reserved.

(DR. B.R. SARANGI) ACTING CHIEF JUSTICE

(M.S. RAMAN) JUDGE

Signature Not Verified Digitally Signed Signed by: SANJAY KUMAR JENA Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack. Date: 16-Nov-2023 11:01:59 SK Jena/Secy.