Citation : 2023 Latest Caselaw 14342 Ori
Judgement Date : 10 November, 2023
Signature Not Verified
Digitally Signed
Signed by: SASANKA SEKHAR SATAPATHY
Reason: Authentication
Location: HIGH COURT OF ORISSA CUTTACK
Date: 10-Nov-2023 18:29:01
IN THE HIGH COURT OF ORISSA AT CUTTACK
CMP No. 1227 of 2023
Panchanana Jena .... Petitioner
Mr. Prabin Das, Advocate
-versus-
Rekha Jatania .... Opp. Party
CORAM:
JUSTICE K.R. MOHAPATRA
ORDER
Order No. 10.11.2023
2. 1. This matter is taken up through Hybrid mode.
2. It is submitted by Mr. Das, learned counsel for the Petitioner that he has already filed certified copy of the judgment and decree passed in CS No.195 of 2016 in the Registry of this Court, as directed vide order dated 18th October, 2023.
3. Put up this matter on 12th December, 2023 enclosing the documents filed by the Petitioner.
(K.R. Mohapatra) Judge
s.s.satapathy
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