Laxman Kissan And Another vs State Of Odisha
2023 Latest Caselaw 13856 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 CRLA No.16 of 2012
                                 Laxman Kissan and another    ....                   Appellants
                                                                              Ms. B. Tripathy,
                                                                                    Advocate
                                                             -versus-

                                 State of Odisha                    ....            Respondent
                                                                            Mr. P.K. Mohanty,
                                                                                        ASC
                                         CORAM:
                                         MR. JUSTICE D.DASH
                                         MR. JUSTICE G.SATAPATHY
                                                             ORDER

01.11.2023 Order No.

08. 1. This matter is taken up through hybrid arrangement (virtual/physical) mode.

2. Heard Ms. B. Tripathy, learned counsel for the Appellants and Mr. P.K. Mohanty, learned Additional Standing Counsel.

3. Hearing being concluded; judgment is reserved.

(D. Dash) Judge

(G. Satapathy) Judge Kishore/Subhasmita

Signature Not Verified Digitally Signed Signed by: SUBHASMITA DAS Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa Date: 08-Nov-2023 13:33:29