Champabati Jhodia And Another vs Trinath Pradhani And Another
2023 Latest Caselaw 13852 Ori

                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                 MATA No.85 of 2023


            Champabati Jhodia and another         ....                       Appellants

                                                            Mr. B. Panda, Advocate

                                           -versus-

            Trinath Pradhani and another          ....                      Respondent




            CORAM:
                           JUSTICE ARINDAM SINHA
                           JUSTICE SIBO SANKAR MISHRA
                                         ORDER

07.11.2023

Order No.

03. 1. Mr. Panda, learned advocate appears on behalf of applicants,

being the wife and son who seek to appeal. They are aggrieved by

judgment dated 11th November, 2022 made by the family Court. Their

civil proceeding for declaration of marriage was dismissed.

2. Reported delay is 35 days. Application has been made for

condonation.

// 2 //

3. Issue notice along with this order on respondents regarding

the application and appeal. Accept one set of process fee for service

by registered/speed post with A.D. Applicant will put in requisites.

4. List on 28th November, 2023.

5.

( Arindam Sinha ) Judge

( S. S. Mishra ) Judge

Prasant

Signature Not Verified Digitally Signed Signed by: PRASANT KUMAR SAHOO Reason: Authentication Location: OHC Date: 07-Nov-2023 17:12:48