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Smt. Subasi [email protected] ... vs Ushamani Dei And Others
2023 Latest Caselaw 6482 Ori

Citation : 2023 Latest Caselaw 6482 Ori
Judgement Date : 18 May, 2023

Orissa High Court
Smt. Subasi [email protected] ... vs Ushamani Dei And Others on 18 May, 2023
                                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                          RSA No.196 of 2023

                                    Smt. Subasi [email protected] Malika          ....        Appellants
                                    and others
                                                                              Mr. A.P. Bose, Advocate
                                                                   -versus-
                                    Ushamani Dei and others                     ....       Respondents


                                               CORAM:
                                               JUSTICE B. P. ROUTRAY
                                                                 ORDER

18.05.2023 Order No. I.A. No.524 of 2023

01. 1. Since the certified copy of the impugned judgments of the lower court as well as the first appellate court has been filed in the connected appeal, i.e. RSA No.196 of 2023, filing of the same in the present appeal is dispensed with.

2. The I.A. is disposed of.

RSA No.196 of 2023

3. Heard Mr. A.P. Bose, learned counsel for the Appellants.

4. The appeal is admitted on the following substantial question of law.

"Whether the suit is hit by Order 7 Rule 3 C.P.C. for want of proper description of scheduled properties?"

Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 19-May-2023 13:56:09

5. Issue notice to the Respondents by Registered Post with A.D. fixing a short returnable date. Requisites shall be filed within seven working days.

6. List this matter on 12th October, 2023.

I.A. No.523 of 2023

7. As an interim, it is directed that the parties shall maintain status quo as on date over the suit schedule property till 12th October, 2023.

8. An urgent certified copy of this order be granted on proper application.

( B.P. Routray) Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: SECRETARY

Location: High Court of Orissa, Cuttack Date: 19-May-2023 13:56:09

 
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