Surendra Kumar Behera vs State Of Orissa
2023 Latest Caselaw 5715 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK


                                        CRLMC No.2915 of 2018


                        Surendra Kumar Behera    ....      Petitioner
                                           Mr. S. Mohanty, Advocate

                                                      -versus-
                        State of Orissa                     ....       Opp. Party
                                                              Mr. S.R. Roul, ASC
                                                       CORAM:

                                           JUSTICE G. SATAPATHY
                                                   ORDER

Order No.                                        10.05.2023

   10.             1.      This         matter   is     taken    up    through   Hybrid

Arrangement (Virtual /Physical Mode).

2. Heard Mr. S. Mohanty, learned counsel for the Petitioner and Mr. S.R. Roul, learned A.S.C.

3. Hearing is concluded and Judgment is reserved.

( G. Satapathy) Judge Priyajit

Digitally signed by PRIYAJIT SAHOO PRIYAJIT SAHOO Date: 2023.05.11 11:24:16 +05'30'