State Of Odisha & Another vs Sachikanta Samal & Others
2023 Latest Caselaw 4984 Ori

                                  IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                 W.A. No. 633 of 2022
                          State of Odisha & another                  ....         Appellants
                                                                          Mr.A.P.Das, ASC
                                                       -versus-
                          Sachikanta Samal & others                  ....       Respondents



                                     CORAM:
                                     THE CHIEF JUSTICE
                                     JUSTICE G. SATAPATHY
                                                       ORDER

Order No. 02.05.2023

01. In view of the judgment passed by this Court dated 12th April, 2023 in W.A. No. 777 of 2021 and batch (State of Odisha v. Patitapaban Dutta Dash) the present writ appeal is dismissed in the same terms.

KISHOR Digitally signed                                            (Dr. S. Muralidhar)
       by KISHORE
E      KUMAR SAHOO
       Date:
                                                                      Chief Justice
KUMAR 2023.05.03
       09:16:16
SAHOO +05'30'
                                                                    (G. Satapathy)
                                                                        Judge
              Kishore