Divisional Manager vs Rashmi Pawan Kumar Sharma & Ors
2023 Latest Caselaw 2595 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK
                                     MACA No.512 of 2018
                    Divisional Manager, National
                    Insurance Company Ltd.                  ....           Appellant
                                                    Mr. Subrat Satpathy, Advocate
                                           -versus-
                    Rashmi Pawan Kumar Sharma & Ors.        ....        Respondents
                                     Mr. D.C. Dey, counsel for Respondents 1 to 3

                              CORAM:
                              SHRI JUSTICE B. P. ROUTRAY
                                            ORDER

29.3.2023 Order No.

10. 1. The matter is taken up through hybrid mode.

2. Present appeal is disposed of vide common judgment passed today in connected appeal, i.e. MACA No.533 of 2018.

( B.P. Routray) Judge M.K.Panda