Sunita Sethi And Another vs Sudam Charan Swain And Another
2023 Latest Caselaw 2545 Ori

                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                         MACA No.715 of 2022
                    Sunita Sethi and Another            ....        Appellants
                                              Mr. Durga Charan Dey, Advocate
                                           -versus-
                    Sudam Charan Swain and Another      ....      Respondents

                               CORAM:
                               SHRI JUSTICE B. P. ROUTRAY
                                             ORDER

28.3.2023 Order No. I.A. No.1483 of 2022

01. 1. The matter is taken up through hybrid mode.

2. The Appellants are directed to pay the court fee in course of the day.

3. The I.A. is disposed of.

I.A. No.1482 of 2022

02. 4. Since the certified copy of the impugned judgment has been filed in the connected appeal, i.e. MACA No.714 of 2022, filing of the same in the present appeal is dispensed with.

5. The I.A. is disposed of.

MACA No.715 of 2022

03. 6. Issue notice to the Respondents on the question of admission by Registered Post with A.D. for which requisites be filed within seven working days.

7. List the matter on 21st August, 2023.

( B.P. Routray) Judge M.K.Panda