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State Of Odisha And Another vs Patitapaban Dutta Dash And Others
2023 Latest Caselaw 2478 Ori

Citation : 2023 Latest Caselaw 2478 Ori
Judgement Date : 28 March, 2023

Orissa High Court
State Of Odisha And Another vs Patitapaban Dutta Dash And Others on 28 March, 2023
      IN THE HIGH COURT OF ORISSA AT CUTTACK
          W.A. No. 777 of 2021 and Batch of Writ Appeals

State of Odisha and Another             ....            Appellants
                        Mr. Ashok Ku. Parija, Advocate General
  Mr. M.K. Khuntia and Mr. R. N. Mishra, Addl. Govt. Advocates
                            -versus-
Patitapaban Dutta Dash and Others       ....          Respondents
                                     Mr. B.S. Tripathy, Advocate

                        W.A. No. 300 of 2022
State of Odisha and Another            ....            Appellants
            Mr. M.K. Khuntia, Additional Government Advocate
                          -versus-
Ajit Kumar Mishra and Another        ....         Respondents


                         W.A. No. 305 of 2022
State of Odisha and Another            ....            Appellants
            Mr. M.K. Khuntia, Additional Government Advocate
                         -versus-
Ananta Bania and Another             ....         Respondents


                         W.A. No. 317 of 2022
State of Odisha and Another            ....            Appellants
            Mr. M.K. Khuntia, Additional Government Advocate
                           -versus-
Niranjan Dishri and Another          ....         Respondents


                          W.A. No. 318 of 2022

State of Odisha and Another            ....            Appellants
            Mr. M.K. Khuntia, Additional Government Advocate
                          -versus-
Sanjib Ranjan Naik and Another       ....         Respondents




                                                      Page 1 of 5
                              W.A. No. 319 of 2022

State of Odisha and Others               ....          Appellants
            Mr. M.K. Khuntia, Additional Government Advocate
                         -versus-
Prasanta Kumar Swain and Others      ....         Respondents


                         W.A. No. 343 of 2022

Collector & District Magistrate,      ....            Appellant
Khurda
             Mr. M.K. Khuntia, Additional Government Advocate
                             -versus-
Suresh Kumar Mohapatra and Others ....             Respondents


                         W.A. No. 346 of 2022

State of Odisha and another              ....          Appellants
           Mr. M.K. Khuntia, Additional Government Advocate
                         -versus-
Sangram Keshari Rout and Others     ....         Respondents


                             W.A. No. 468 of 2022

State of Odisha and Others               ....          Appellants
                                           Mr. M.K. Khuntia
                             Additional Government Advocate
                         -versus-
Jogendra Kumar Karjee and Others    ....         Respondents


                        W.A. No. 483 of 2022
State of Odisha and Another             ....            Appellants
                        Mr. M.K. Khuntia, Addl. Govt. Advocate
                            -versus-
Sudam Charan Panda and Others           ....          Respondents
                                     Mr. B.S. Tripathy, Advocate



                                                      Page 2 of 5
                        W.A. No. 484 of 2022

State of Odisha and Another            ....           Appellants
                        Mr. M.K. Khuntia, Addl. Govt. Advocate
                            -versus-
Sanjib Kumar Paramanik and Another ....             Respondents

                        W.A. No. 485 of 2022

State of Odisha and Another            ....           Appellants
                        Mr. M.K. Khuntia, Addl. Govt. Advocate
                            -versus-
Gobinda Soren and Another              ....         Respondents


                       W.A. No. 739 of 2022
State of Odisha and Others             ....           Appellants
                        Mr. M.K. Khuntia, Addl. Govt. Advocate
                           -versus-
Prabhat Kumar Nayak and Another        ....         Respondents


                         W.A. No. 742 of 2022

State of Odisha and Another           ....           Appellants
    Mr. M.K. Khuntia, Additional Government Advocate for State
                          -versus-
Nagen Sankar Panda and Another        ....        Respondents


                         W.A. No. 926 of 2022

State of Odisha and Another           ....           Appellants
    Mr. M.K. Khuntia, Additional Government Advocate for State
                          -versus-
Basanta Kumar Khatua and Another ....             Respondents


                   W.A. No. 927 of 2022

State of Odisha and Another           ....           Appellants
    Mr. M.K. Khuntia, Additional Government Advocate for State
                          -versus-
                                                     Page 3 of 5
 Ranjit Kundu and Another              ....          Respondents


                         W.A. No. 928 of 2022

State of Odisha and Another           ....           Appellants
    Mr. M.K. Khuntia, Additional Government Advocate for State
                          -versus-
Nrusingh Charan Nayak and Others      ....        Respondents


                         W.A. No. 929 of 2022

State of Odisha and Another           ....           Appellants
    Mr. M.K. Khuntia, Additional Government Advocate for State
                          -versus-
Subijit Dash and Others               ....        Respondents


                       W.A. No. 930 of 2022
State of Odisha and Another            ....           Appellants
                        Mr. M.K. Khuntia, Addl. Govt. Advocate
                            -versus-
Itishree Jena and Another              ....         Respondents


                       W.A. No. 935 of 2022
State of Odisha and Another            ....           Appellants
                        Mr. M.K. Khuntia, Addl. Govt. Advocate
                            -versus-
Malaya Ranjan Pattnaik and Others      ....         Respondents


                       W.A. No. 952 of 2022
State of Odisha and Another            ....           Appellants
                        Mr. M.K. Khuntia, Addl. Govt. Advocate
                            -versus-
Bishnu Kumar Ratha and Another         ....         Respondents




                                                     Page 4 of 5
                                          W.A. No. 1085 of 2022
              State of Odisha and Another            ....           Appellants
                                      Mr. M.K. Khuntia, Addl. Govt. Advocate
                                          -versus-
              Gopal Krishna Bagarty and Another      ....         Respondents



                                         W.A. No. 1086 of 2022
              State of Odisha and Another            ....           Appellants
                                      Mr. M.K. Khuntia, Addl. Govt. Advocate
                                          -versus-
              Somanath Mahapatra and Another         ....         Respondents


                                         W.A. No. 1087 of 2022
              State of Odisha and Another            ....           Appellants
                                      Mr. M.K. Khuntia, Addl. Govt. Advocate
                                          -versus-
              Anjali Maharana and Another            ....         Respondents

              CORAM:
              THE CHIEF JUSTICE
              JUSTICE G. SATAPATHY
                                            ORDER

Order No. 28.03.2023

14. 1. Hearing is concluded.

2. Judgment is reserved.

3. Both parties are permitted to file further written notes of submissions within a week.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge Priyajit

 
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