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Nandakishore Tandi vs State Of Odisha
2023 Latest Caselaw 2339 Ori

Citation : 2023 Latest Caselaw 2339 Ori
Judgement Date : 22 March, 2023

Orissa High Court
Nandakishore Tandi vs State Of Odisha on 22 March, 2023
                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                               CRLMC No. 424 of 2022
            Nandakishore Tandi              ...                           Petitioner

                                                           Mr. A.Das, Advocate

                                            -Versus -
            State of Odisha                  ....                    Opposite Party
                                                                State Counsel
                        CORAM:
                          JUSTICE SASHIKANTA MISHRA

                                     ORDER

22.03.2023 Order No.

08.

1. This matter is taken up through hybrid mode.

2. Hearing is concluded, judgment is reserved.

(Sashikanta Mishra) Judge

deepak

Page 1

 
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