Pritilata Mohapatra vs Biswanath Tarei
2023 Latest Caselaw 2295 Ori

Citation : 2023 Latest Caselaw 2295 Ori
Judgement Date : 21 March, 2023

Orissa High Court

Pritilata Mohapatra vs Biswanath Tarei on 21 March, 2023

                    IN THE HIGH COURT OF ORISSA AT CUTTACK
                               CONTC No. 6404 of 2022

Pritilata Mohapatra                    .....                                    Petitioner
                                                                     Mr. R. Achary, Adv.
                                       Vs.
Biswanath Tarei, District Education    .....                              Opposite Parties
Officer, Khurda
                                                Mr. D.R. Mohapatra, Sr. Standing Counsel
                                                               Standing Counsel, S&ME
              CORAM:
                  DR. JUSTICE B.R. SARANGI
                  MR. JUSTICE M.S. RAMAN

                                              ORDER

21.03.2023 Order No. This matter is taken up through hybrid mode.

03.

2. In compliance of the order dated 14.03.2023, Mr. Biswanath Tarai, District Education Officer, Khordha appears in person and files an affidavit in Court today. He undertakes to comply the judgment dated 05.05.2022 passed by this Court in W.P.(C) No. 12490 of 2014 by Monday (27.03.2023).

3. List on 28.03.2023. Mr. Biswanath Tarai, District Education Officer, Khordha is directed to appear in person on that date. It is made clear that if the order is not complied with by the next date, further order will be passed for compliance of the order.

(DR. B.R. SARANGI) JUDGE

(M.S. RAMAN) Ashok/MRS JUDGE