Kalinga Institute Of Mining vs Dr. Bipin Bihari Behera And Others
2023 Latest Caselaw 2142 Ori

                         IN THE HIGH COURT OF ORISSA AT CUTTACK
                                           CMP NO. 3 OF 2019
                       Kalinga Institute of Mining              ....     Petitioners
                       Engineering and Technology Trust
                       (KIMET), Chhendipada, Angul and
                       another
                                                   Mr. Amit Prasad Bose, Advocate
                                                 -versus-
                       Dr. Bipin Bihari Behera and others       .... Opp. Parties
                                                   Mr. Banshidhar Baug, Advocate

                             CORAM:
                             JUSTICE K.R. MOHAPATRA
                                          ORDER

      Order No.                         14.03.2023

          16.     1.       This matter is taken up through hybrid mode.

2. Hearing is concluded. Judgment is reserved.

3. Parties are requested to file their written notes of submission along with note of citations within seven days, exchanging copies thereof between the parties.

4. A copy of the show cause reply filed by Opposite Party No.4 before learned District Judge, Angul is taken on record.

(K.R. Mohapatra) Judge

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