Snigdha Patnaik vs State Of Odisha And Others
2023 Latest Caselaw 2058 Ori

                     IN THE HIGH COURT OF ORISSA AT CUTTACK

                                  W.P.(C) No.3839 of 2019

                  Snigdha Patnaik                         ....        Petitioner

                                                      Mr. K.Mohanty
                                                      Advocate


                                               -versus-
                  State of Odisha and others              ....     Opposite Parties

                                                      Mr. P.K.Panda, A.S.C.
                                                      (S & M.E. Deptt)


                            CORAM:

                                      JUSTICE SASHIKANTA MISHRA
                                             ORDER

10.3.2023.

Order No. I.A.No.2885 of 2023

11. 1. This matter is taken up through hybrid mode.

2. Learned counsel for the Petitioner submits that in 9th line of Paragraph-11 of the Judgment dated 17th February, 2023 passed in W.P.(C) No.3839/2019 the word "Higher" has been wrongly mentioned.

3. Considering the submissions, the prayer for modification is allowed. The expression "Higher" reflected in 9th line of

// 2 //

Paragraph-11 of the Judgment be deleted and in 10th line of the said paragraph the date "24.2.2023" be deleted and in its place the date "24.3.2023" be substituted. Office to carry out the corrections.

4. The certified copy be submitted for necessary correction.

5. I.A. is accordingly disposed of.

6. Urgent certified copy of this order be granted on proper application.

                                              (Sashikanta Mishra)
AKB                                                  Judge