K. Balaji Achari @ Acharya vs State Of Odisha
2023 Latest Caselaw 7094 Ori

                      IN THE HIGH COURT OF ORISSA AT CUTTACK

                                       CRLA No.576 of 2022

                        K. Balaji Achari @ Acharya ....                  Appellant

                                              Mr.P.K. Sahoo, Advocate

                                                    -versus-

                        State of Odisha                        ....    Respondent

                                              Mr.P.B. Tripathy
                                              Addl.Standing Counsel

                                             CORAM:
                                        JUSTICE S.K. SAHOO
                                                ORDER

Order No.                                     21.06.2023

    01.                       This   matter    is    taken     up   through   Hybrid

arrangement (video conferencing/physical mode).

Learned counsel for the appellant files the true copy of the impugned judgment with a memo, which is taken on record.

The matter be listed after stamp reporting.

( S.K. Sahoo) Judge

Signature Not Verified PKSahoo Digitally Signed Signed by: PRAMOD KUMAR SAHOO Designation: Secretary Reason: Authentication Location: High Court of Orissa Date: 22-Jun-2023 17:23:15