Samir Kumar Mohanty vs State Of Orissa And Anr
2023 Latest Caselaw 7064 Ori

                                 IN THE HIGH COURT OF ORISSA AT CUTTACK
                                            W.P.(C) No.18165 OF 2023


                         Samir Kumar Mohanty                     ....         Petitioner(s)
                                                                        Mr.R.Roy,Adv.
                                                      -versus-

                         State of Orissa and Anr.                ....     Opposite Party(s)
                                                                       Mr.S.Ghose, AGA
                                     CORAM:
                                     JUSTICE BISWANATH RATH
                                                    ORDER

          Order No.                                21.06.2023
               01.         1.      There is already service of copy of the writ petition on

Mr.Dayananda Mohapatra, learned counsel, who usually appears for the Bhubaneswar Development Authority. Mr.Roy, learned counsel appearing for the petitioner claims decision is in favour of the petitioner in terms of judgment at Annexure-5. Learned counsel appearing for the Development Authority seeks time to go through the same.

2. Put up this matter on 27.06.2023.

(Biswanath Rath) Judge

Signature Not Verified Digitally Signed Signed by: SUSILS.Swain KUMAR SWAIN Reason: Authentication Location: High Court of Orissa Date: 22-Jun-2023 11:07:51