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Bula Behera vs Republic Of India
2023 Latest Caselaw 6826 Ori

Citation : 2023 Latest Caselaw 6826 Ori
Judgement Date : 1 June, 2023

Orissa High Court
Bula Behera vs Republic Of India on 1 June, 2023
                                           IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                         CRLA No.670 of 2014

                                    Bula Behera                             ....          Appellant
                                                                      Mr. P.K. Tripathy, Advocate
                                                              -versus-
                                    Republic of India                       ....        Respondent
                                                 Mr. Sarthak Nayak, Advocate for Republic of India

                                              CORAM:
                                              JUSTICE B. P. ROUTRAY

                                                               ORDER

01.06.2023 Order No.

28. 1. Heard further.

2. Judgment is reserved.

( B.P. Routray) Vacation Judge

B.K. Barik

Signature Not Verified Digitally Signed Signed by: BASANTA KUMAR BARIK Designation: SECRETARY Reason: Authentication Location: High Court of Orissa, Cuttack Date: 01-Jun-2023 20:51:10

 
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