The Chairman & Managing Director vs Dipti Kumar Pattnaik And Others
2023 Latest Caselaw 8247 Ori

                             IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                       W.A. No.398 of 2018

                The Chairman & Managing Director,       ....          Appellants
                ITDC, New Delhi and another
                      Mr. Narendra Kishore Mishra, Senior Advocate assisted by
                                   M/s. N. K. Mishra and associates, Advocates
                                           -versus-
                Dipti Kumar Pattnaik and others         ....        Respondents
                                    Mrs. Kananbala Roy Choudhury, Advocate

              CORAM:
              THE CHIEF JUSTICE
              JUSTICE M. S. RAMAN
                                                         ORDER

28.07.2023 Order No.

04. 1. The present appeal is restored vide order passed today in CMAPL No.671 of 2022.

2. In view of the judgment dated 6th December, 2022 passed by this Court in W.A. No.375 of 2018 and batch of writ appeals, the present writ appeal is also allowed in the same terms.

(Dr. S. Muralidhar) Chief Justice

(M. S. Raman) Judge M. Panda

Signature Not Verified Digitally Signed Signed by: MRUTYUNJAYA PANDA Designation: Secretary Reason: Authentication Location: High Court of Orissa, Cuttack Date: 31-Jul-2023 16:01:31