State Of Orissa vs Krushna Chandra Upadhaya And
2023 Latest Caselaw 7999 Ori

                                                   IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                                 GCRLA No. 14 of 2015

                                          State of Orissa                               ....          Appellant
                                                                                   Mr. Rajesh Tripathy, A.S.C.
                                                                        -versus-

                                          Krushna Chandra Upadhaya and                  ....       Respondents
                                          another


                                                      CORAM:
                                                      THE CHIEF JUSTICE
                                                      JUSTICE G. SATAPATHY

                                                                       ORDER

Order No. 21.07.2023

08. Perused the office note. In the third line of para-1 of the judgment dated 30th June, 2023, the Sessions Trial Case number inadvertently reflected as "76 of 2006" now be read as "76 of 2005". The remaining parts of the said judgment stand unaltered.

(Dr. S. Muralidhar) Chief Justice

(G. Satapathy) Judge

S. Behera

Signature Not Verified Digitally Signed Signed by: SUMANTA BEHERA Designation: Jr.Stenographer Reason: Authentication Location: High Court of Orissa, Cuttack Date: 21-Jul-2023 16:37:39