Krishna Oram vs State Of Orissa And Others
2023 Latest Caselaw 7948 Ori

                                      IN THE HIGH COURT OF ORISSA AT CUTTACK
                                                        W.P.(C) No. 21534 of 2022

                Krishna Oram                                    .....                                     Petitioner
                                                                                       Mr. S. Mallick, Advocate
                                                                Vs.
                State of Orissa and others                      .....                               Opposite Parties
                                                                                     Mr. P.P. Mohanty, AGA &
                                                                             Mr. U.C. Patnaik, Advocate (O.P.4)
                                       CORAM:
                                                 DR. JUSTICE B.R. SARANGI
                                                 MR. JUSTICE MURAHARI SRI RAMAN

                                                                         ORDER

21.07.2023

Order No. This matter is taken up through hybrid mode.

2. Heard Mr. S. Mallick, learned counsel for the petitioner, Mr. P.P. Mohanty, learned Additional Government Advocate for the State and Mr. U.C. Patnaik, learned counsel for opposite party no.4.

3. Hearing is concluded and judgment is reserved.

(DR. B.R. SARANGI) JUDGE

Arun (M.S. RAMAN) JUDGE Signature Not Verified Digitally Signed Signed by: ARUN KUMAR MISHRA Designation: ADR-cum-Addl. Principal Secretary Reason: Authentication Location: Orissa High Court Date: 24-Jul-2023 10:55:19