Subasini Meher vs Unknown
2023 Latest Caselaw 7886 Ori

                                          IN THE HIGH COURT OF ORISSA AT CUTTACK

                                                           RSA No. 359 of 2013

                           Subasini Meher                              ....                     Appellant
                                                                                 Mr. Ramakanta Mohanty,
                                                                                           Sr. Advocate
                                                                    -Versus-
                           Janmajaya Panigrahi & Ors.                   ....                    Respondens
                                                                               Mr. K.A. Guru, Adv. for R-1
                                                  CORAM:
                                                    JUSTICE SASHIKANTA MISHRA

ORDER_ 20.07.2023

Order No. 1. This matter is taken up though hybrid mode.

09.

2. Heard

3. Hearing is concluded and judgment reserved.

4. Parties may file their written note of submissions and memo of citations and memo of citations, if any, within a week.

(Sashikanta Mishra) Judge A.K. Rana

Signature Not Verified Digitally Signed Signed by: AJAYA KUMAR RANA Designation: PERSONAL ASSISTANT Reason: Authentication Location: High Court of Orissa, Cuttack Date: 20-Jul-2023 20:02:02