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Radhakanta Pani vs State Of Odisha And Others
2023 Latest Caselaw 7780 Ori

Citation : 2023 Latest Caselaw 7780 Ori
Judgement Date : 18 July, 2023

Orissa High Court
Radhakanta Pani vs State Of Odisha And Others on 18 July, 2023
               IN THE HIGH COURT OF ORISSA AT CUTTACK
                            W.P.(C) No.12956 OF 2023
            Radhakanta Pani                  ....         Petitioner(s)
                                                   Mr.B.Behera,Adv.
                                         -versus-

            State of Odisha and others              ....      Opposite Party(s)
                                                            Mr.S.Ghosh,AGA
                      CORAM:
                      JUSTICE BISWANATH RATH
                                      ORDER
Order No.                            18.07.2023
   01.       1.    Heard learned counsel for the Parties.

2. Writ Petition involves a challenge to the impugned order at

Annexure-6.

3. In course of hearing it has brought to the notice of this Court

that involving similar situation, the Division Bench of this Court has

already taken up several similar matters and vide its judgment dated

02.01.2023 the Division Bench interfering in the order standing in

similar situation remitted the matter to the A.S.O. with further

directions therein. There is no dispute on the application of the

judgment of the Division Bench to the case at hand at Bar.

4. This Court, accordingly, without expressing any opinion,

applying the analogy through the judgment dated 02.01.2023 in

W.P.(C) No.1608 of 2014 with batch, interferes in the impugned

order at Annexure-6 and remits the matter to the A.S.O., Cuttack-

// 2 //

Opposite Party No.5, who is directed to proceed for recording the

name of the Petitioner in respect of the land in R.O.R. within a period

of eight weeks from the date of communication of this order by the

Petitioner, by bringing corrected Record of Rights.

5. The Writ Petition stands disposed of with the above order.

(Biswanath Rath) Judge S.Dash

Signature Not Verified Digitally Signed Signed by: SWARNAPRAVA DASH Reason: Authentication Location: High Court of Orissa Date: 19-Jul-2023 12:43:57

 
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